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[Cites 0, Cited by 0] [Section 434(2)] [Section 434] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 434(2)(ii) in Arunachal Pradesh Municipal Act, 2007

(ii)to assist the Chief Municipal Executive Officer/ Municipal Executive Officer or any other officer or other employee of the Municipality requiring his aid for the lawful exercise of any power vesting in the Municipality or the Chief Municipal Executive Officer/ Municipal Executive Officer or such other officer or other employee under this Act or the rules or the regulations made thereunder.