Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(a) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (a)a licence granted under section 26 has been obtained by misrepresentation as to an essential fact, or
