Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 21 in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004 21. The reactive energy drawals and injections by the embedded customers shall be governed by the Regulations applicable within the State concerned.
