Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in The Bureau Of Indian Standards (Certification) Regulations, 1988

(3)The marking fee shall from time to time be determined by the Bureauand shall be published in the Official Gazette in the form of a schedule showing the marking fees per unit for each class of product or process.