Madhya Pradesh High Court
Subodh Mishra vs Vaheed Ali on 27 June, 2018
1 MCRC-24507-2018 The High Court Of Madhya Pradesh MCRC-24507-2018 (SUBODH MISHRA Vs VAHEED ALI) 1 Indore, Dated : 27-06-2018 Parties through their counsel. Learned counsel for the applicant prays for three weeks time to argue the matter.
List after three weeks, as prayed for.
(ROHIT ARYA) JUDGE jyoti/b-
Jyoti Chourasia 2018.06.28 10:26:09 +05'30'