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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(1) in The West Bengal Factories Rules, 1958

(1)When an accident which has been reported to the Inspectors as either "Serious" or "Minor" afterwards proves to be "Fatal", the manager of the factory shall make the necessary correction in a supplementary report which shall be sent forthwith to the authorities mentioned in clauses (1), (2), (3) and (4) of rule 95.