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State of West Bengal - Section

Section 97 in The West Bengal Factories Rules, 1958

97. Supplementary reports.

(1)When an accident which has been reported to the Inspectors as either "Serious" or "Minor" afterwards proves to be "Fatal", the manager of the factory shall make the necessary correction in a supplementary report which shall be sent forthwith to the authorities mentioned in clauses (1), (2), (3) and (4) of rule 95.
(2)When an accident which has been reported to the Inspector as "Minor" afterwards proves to be "Serious" the manager of a factory shall make the necessary correction in a supplementary report which shall be sent forthwith to the authorities mentioned in clauses (1), (2), (3) and (4) of rule 95.Rule prescribed under section 112.