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Union of India - Section

Section 40 in Central Council of Homoeopathy (General) Regulations, 2018

40. Quorum for Executive Committee.

(1)If at the time fixed for a meeting of the Executive Committee a quorum is not present, the meeting shall not commence until a quorum is present, and if a quorum is not present on the expiration of an hour from the time fixed for the meeting or during the course of any meeting, the meeting shall stand adjourned to such future date and time as the President may fix,
(2)one third of the total members of the Executive Committee shall form a quorum.