Section 8(1) in The Bureau of Indian Standards (Advisory Committees) Regulations, 2018
(1)The Consumer Affairs Advisory Committee shall consists of the following members, namely : -(i)Director General of the Bureau - Chairman;(ii)Additional Secretary or Joint Secretary, Department of Consumer Affairs in the Ministry of Consumer Affairs, Food and Public Distribution;(iii)three representatives from recognised consumer organisations;(iv)one representative from Federation of Indian Chambers of Commerce and Industry;(v)one representative from Confederation of Indian Industry;(vi)any other member as nominated by Chairman;(vii)Deputy Director General (Consumer Affairs) of the Bureau - Member-Secretary.
