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State of Punjab - Section

Section 23 in The Punjab Wild Life Preservation Act, 1959

23. Repeal and saving.

- The Punjab Wild Birds and Wild Animals Protection Act, 1933, and the Preservation of Faunae of Patiala Act, 1996 Bikrami, are hereby repealed :Provided that anything done, or any action taken or any proceedings commenced or continued under the Acts hereby repealed shall be deemed to have been done, taken, commenced or continued under the corresponding provisions of this Act.