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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(b)B.Sc. Examination of University established by Law in India with not less than three of the following subjects- Physics, Chemistry, Botany and Zoology provided further that he/she has passed the earlier qualifying examination with following subjects-Physics, Chemistry. Biology and English.