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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(3)The Superintendent shall verily precision balances at least once in every twelve months, adjust them, if necessary, to make them correct within the limits of sensitiveness, certify and stamp them, if practicable, with the date of verification.