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State of Rajasthan - Section

Section 6 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

6. Precision balances.

(1)The Superintendent shall maintain a set of precision balances at the place where the reference standard are kept.
(2)The number, types and specifications of precision balances shall be as laid down in Schedule III.
(3)The Superintendent shall verily precision balances at least once in every twelve months, adjust them, if necessary, to make them correct within the limits of sensitiveness, certify and stamp them, if practicable, with the date of verification.