Section 87(b) in The Greater Noida Industrial Development Area Building Regulations, 1992
(b)Farm shed. - The maximum permissible coverage for the purpose of farm shed excluding dwelling unit referred to in clause (a) shall be 5% of the gross area of the farm house plot.(i)Poultry farming. - Out of the 5% coverage allowed in clause (b) above, in case of a poultry farm the coverage not exceeding 160 square metres for a farm house will be allowed for construction of farm shed with necessary walls. A break up of this coverage is given in the table below :
