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State of Uttar Pradesh - Section

Section 87 in The Greater Noida Industrial Development Area Building Regulations, 1992

87. Maximum coverage.

(a)Farm House. - The maximum permissible coverage of a dwelling unit for different size of plots shall be as given in the table below :
Area of the plot in square metres Maximum permissible floor area of the buildingfor living purposes in square metres Maximum permissible floor area of
    Garage for Tractor (in square metres) Store for shed and agriculture (in square metres)
15000 to 25000 25 square metres plus 6 square metres for every1000 square metres of additional area of land above 15000 squaremetres subject to a maximum of 175 square metres of floor area intotal 20 20
Exceeding 25000 175 square metres plus 4 square metres for every1000 square metres of additional area of land, subject to amaximum of 200 square metres floor area 60 60
The maximum permissible floor are includes the are of mezzanine floor also. In addition to the above, 15 square metres area each for quarters, one for chowkidar and one for Mali per 1.5 hectare of the plot area will be permitted to accommodate the essential personnel requirement for agricultural activity subject to a maximum of six quarters not exceeding 180 square metres area. In the case of animal husbandry, dairy and poultry farms, the quarter meant for mali may also be used for keeping the essential labour to look after these activities.
(b)Farm shed. - The maximum permissible coverage for the purpose of farm shed excluding dwelling unit referred to in clause (a) shall be 5% of the gross area of the farm house plot.
(i)Poultry farming. - Out of the 5% coverage allowed in clause (b) above, in case of a poultry farm the coverage not exceeding 160 square metres for a farm house will be allowed for construction of farm shed with necessary walls. A break up of this coverage is given in the table below :
Table
Serial No. Use Maximum area in square metres over which shedtype construction may be permitted
1. Incubator room 35
2. Feed store room one 21
3. Office room one 17
4. Cold storage room one 17
5. Store room one 17
6. 2, 3 rooms for other miscellaneous needs 53
  Total 160
(ii)For Dairy farming out of 5% coverage allowed in clause (b) coverage in case of dairy farming shall be as given in the table below :
SI. No. Use Maximum area in square metres over which shedtype construction may be permitted
1. Cattle shed Minimum 6.0 square metres per cattle, including managing andcirculation area.
2. Cattle fodder Minimum 20 square metres.
3. Milk Collection Centre The area will vary according to the technical design, butsubject to the maximum of permissible covered area for farm shedreferred to in clause (b).
4. Gobar gas plant The area will vary according to the design requirements, butsubject to the maximum of permissible covered area for farm shedreferred to in clause (b).
5. There will be a minimum one loading/unloading space of 40square metres per 250 square metres of covered area.
6. Dumping Ground.-Provision of a dumping ground has to bemade according to the requirement, which shall be minimum 30metres away from the main road. The minimum distance of dumpingground with in the plot shall be 4.5 metres away from theboundary wall.