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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(3)It shall have seven functionally and intellectually autonomous divisions under it, as follows:
(i)Research Centre for Learning - a "Not for Profit" Division
(ii)Teacher Training Academy - a "Not for Profit" Division
(iii)Global Certification Bureau - a "Not for Profit" Division
(iv)Business Incubator - a "Not for Profit" Division
(v)4D School for children with special needs including Dyslexia, Dyspraxia, Dysgraphia, Dyscalculia - a "Not for Profit" Division
(vi)Design University - a 'For Profit Division'
(vii)Skill Development Institution - a 'For Profit Division'