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State of Andhra Pradesh - Section

Section 7 in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

7. Operations of the Institution.

(1)The Intelligent Global Hub for Digital Pedagogies-IGHDP shall be the legal entity that directs and holds all the operations of the Institution under it, and it shall be headed by the Board of Directors.
(2)The Institution shall have a global team in order to get the best minds to create the best pedagogies, and is authorized to hire and pay remuneration to citizens of other countries and shall be free to set salaries and compensation levels consistent with their backgrounds.
(3)It shall have seven functionally and intellectually autonomous divisions under it, as follows:
(i)Research Centre for Learning - a "Not for Profit" Division
(ii)Teacher Training Academy - a "Not for Profit" Division
(iii)Global Certification Bureau - a "Not for Profit" Division
(iv)Business Incubator - a "Not for Profit" Division
(v)4D School for children with special needs including Dyslexia, Dyspraxia, Dysgraphia, Dyscalculia - a "Not for Profit" Division
(vi)Design University - a 'For Profit Division'
(vii)Skill Development Institution - a 'For Profit Division'
(4)Each Division shall appoint its own Head and such person shall be a Director of the Board. The Governing Council and Board of Directors shall be informed in writing of the appointment/ change in any Head of Division.
(5)The Heads of Divisions shall be appointed as and when their Divisions become operational, and each Division shall be free to create its own advisory7 and management team and its own governance structure.
(6)The 'Not for Profit' Divisions shall be permitted to become independent, completely or partially owned by the Institution, at a later date if the requirement so arises.
(7)The 'For Profit' Divisions shall be run by a best in class Vendor Organization identified by the Institution. The Institution shall not enter into any profit sharing or equity sharing with these Divisions. It may, however, charge suitable rent for the land, infrastructure and services provided, and the said rent can be revised from time to time.
(8)The Institution, although a not for profit entity, shall nevertheless make all efforts to generate revenues and raise monies so as to become self-sustainable.