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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(b) in The Orissa Tourism Service Rules, 1980

(b)These select lists and continuing select lists will be reviewed by the Government in the following year. The Government will review the names of such officers as have not been promoted on a regular basis for a continuous period of not less than 6 months. On the result of this review the Government may remove the lists in consultation with the Commission the names of such officers whose work and conduct have deteriorated to such an extent that they do not deserve to continue in the said lists any longer. The revised lists will be known as continuing select lists of the previous years and will take precedence over the select lists prepared during the year or any subsequent year for purpose of appointment by promotion.