Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(6)(b) in Utkal University of Culture Act, 1999 (b)to suspend, dismiss or otherwise punish any non-teaching employee of the University; and