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State of Haryana - Section

Section 6 in Haryana School Teachers Selection Board Act, 2011

6. Terms and service conditions of members.

(1)Every member shall, unless he becomes disqualified for continuing as such, hold office for a term of three years or until he attains the age of 72 years, whichever is earlier :Provided that a member may, by writing under his hand, addressed to the Government, may resign his office, but shall continue in office until his resignation is accepted by the Government.
(2)A person who holds office as a member shall, on the expiration of his term of office, be eligible for reappointment to that office for another term.
(3)The office of the members shall be whole-time and the terms and conditions of their service shall be such, as may be prescribed.
(4)The salary, allowances and perks of Chairman/members shall be the same as prescribed for Haryana Staff Selection Commission.