Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279] [Entire Act] State of Chattisgarh - Subsection Section 279(1) in The Chhattisgarh Municipalities Act, 1961 (1)The Council may provide open space, parks, play-grounds, commons, swimming tanks and amenities for the use and employment of the people and may frame bye-laws regulating their use.
