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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2) in Punjab Boiler Operation Engineers' Rules, 2001

(2)All fees for examination for certificate of proficiency as Boiler Operation Engineer payable under sub-rule (1) shall be remitted to the Chairman by demand draft in favour of Chairman, Board of Examiners.