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State of Punjab - Section

Section 24 in Punjab Boiler Operation Engineers' Rules, 2001

24. Fees.

(1)The candidates for examination for a First Class Certificate and a Second Class Certificate of Proficiency as Boiler Operation Engineer shall pay a fee of eight hundred rupees and six hundred rupees, respectively, which shall not except as otherwise provided in these rules, be refundable.
(2)All fees for examination for certificate of proficiency as Boiler Operation Engineer payable under sub-rule (1) shall be remitted to the Chairman by demand draft in favour of Chairman, Board of Examiners.
(3)The Chairman shall keep an account of all the fees received and of the payment made to the members of the Board of Examiners.