Section 13(1) in The Howrah Municipal Corporation Act, 1980

[Cites 0, Cited by 0] [Section 13] [Entire Act]

(1)The Corporation shall have the following officers, namely :-

(a)the Commissioner,

(b)the Controller of Finances,

(c)the Chief Auditor,

(d)the Chief Engineer,

(e)the Chief Architect,

(f)the Health Officer, and

(g)the Secretary.

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