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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3)(iv) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(iv)Community-wise Lists:- There shall be separate Community wise merit lists for the Scheduled Castes, Scheduled Tribes and Backward Classes Communities, both as State-wise and Region wise; and