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Union of India - Section

Section 346 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

346. Confirmation in the Indian Naval Volunteer Reserve.

(1)No officer shall be confirmed in the Indian Naval Volunteer Reserve unless he has successfully completed his initial training of two months and is recommended by the Commanding Officer under whom such training is completed.
(2)Confirmation shall be with retrospective effect from the date of joining the Service.