Section 92(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
(1)Before making an application for construction a multi-storeyed building, the owner of the concerned plots/site shall first obtain from the Authority a clearance with regard to suitability of the site. An application for such clearance shall be in the form to be specified by the Authority and shall be accompanied by a site plan with detail information with regard to its location and dimension and a service charge as decided by the Authority.
