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[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 158(3) in Jammu and Kashmir Panchayati Raj Rules, 1996

(3)For the convenience of ladies, a Halqa Panchayat shall reserve some suitable places for defecation and fix time both in the morning and evening. The time so fixed shall not be less than two hours in the morning and two hours in the evening.