Bombay High Court
Sanjeet R. Shukla vs The State Of Maharashtra And Vaibhav ... on 8 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 4100 OF 2018
Sanjeet R. Shukla ....Petitioner
V/S
The State Of Maharashtra ....Respondent
WITH PUBLIC INTEREST LITIGATION NO. 78 OF 2007 Peoples Health Organisation (india) And Anr ....Petitioner V/S Union Of India Iits Legl Cell At Ayker Bhavan ....Respondent And 3 Ors WITH WRIT PETITION NO. 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 225 OF 2016 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Kishore Jagannathrao Shitole (intervener/applicant) Page 1/8 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 09/02/2019 02:57:06 ::: WITH PUBLIC INTEREST LITIGATION NO. 41 OF 2008 People\'s Health Organisation(india) ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 71 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Sambhaji Bajaba Thokal (applicant) WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 59 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Balasaheb ....Respondent Asaram Sarate (applicant) WITH WRIT PETITION LODGING NO. 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH Page 2/8 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 09/02/2019 02:57:06 ::: NOTICE OF MOTION (WRIT PETITION) NO. 565 OF 2018 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 739 OF 2018 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 32 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors.and Akhil ....Respondent Maratha Federation Applicant Intervener WITH WRIT PETITION LODGING NO. 4269 OF 2018 Vishnuji P. Mishra ....Petitioner V/S The State Of Maharashtra ....Respondent WITH Page 3/8 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 09/02/2019 02:57:06 ::: CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 526 OF 2018 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prashant Shankar ....Respondent Bhosale (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 17 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH PUBLIC INTEREST LITIGATION LODGING NO. 6 OF 2019 Doodhnath Vishveshwar Saroj And Anr. ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 41 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Vaibhav ....Respondent Dhondiram Kadam (prop. Respondent) Page 4/8 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 09/02/2019 02:57:06 ::: WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 42 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prafull Pratap ....Respondent Pawar (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 67 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 1 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr And Kashinath ....Respondent Jaggannath Thakur (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 46 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner Page 5/8 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 09/02/2019 02:57:06 ::: V/S State Of Maharashtra And Anr ....Respondent Mr. Gunratan Sadavarte a/w. Mr.Arun D. Nagarjun,Mr.Anil D.Sabale, Mr.Siddhart J.Bhosale and Mr. Ankush Govindrao Gavale for petitioner in PIL No. 175 of 2018 and PIL No.149/2014 Ms.Aparna D. Vhatkar for the Petitioner in PIL.No.140/2014 Mr. J.G.Ardwad(Reddy a/w.Mr.Arvind Aswani for the Petitioner in PIL NO. 201/2014 and WPST.No.10755/2017. Mr.Ashish Mehta for the Petitioner in PIL.No.105/2015. Mr.S.B.Talekar I/by. M/s.Talekar and Associates for the Petitioners in W.P.No. 11368/2016, W.P.No.284/2019 and WPST.No.3846/2019.
Mr.Ranjeet Thorat, Sr. Adv. I/by. Rajesh A Tekale for the Petitioner in WPST.No.2668/2019. Mr. Ramesh Dube Patil a/w Ankur Pahade, Vivek Joshi, Khushbu Marwadi and Prasad Dube Patil I/by Jay and Co. for Petitioner in PIL.No.19/2019 and Respondent no.3 in PIL/175/18.
Mr.Musaddique Monin, Tauseef Sayyed for the Petitioner in W.P.No.937/2017 and W.P. No.1208/2019 Mr.Abhijit Patil for the Petitioner in PIL.No.181/2018 and R.No.23 in PIL NO.175/2018. Mr.Amol Mhatre i/by.Mr.Rahul Agrawal for the Petitioner in PILST.No.1914/2019.
Mr.V. A. Thorat, Senior Counsel, Mr. A. Y. Sakhare, Senior Counsel, Mr. A. B. Vagyani, Govt. Pleader, Smt. P. H. Kantharia, GP, Mr.Rakesh Rathod -Special Counsel ,Smt. G. R. Shastri, Addl. G.P, Mr.P.P. Kakade, AGP,Mr.Laxmikant Satelkar-AGP, Ms.Jyoti Chavan-AGP, Mr.R.J.Mane-AGP, Ms. Nisha Mehra, AGP, Ms.D. Patankar-AGP, Mr. Vaibhav Sugdare, Ms. Prachi Tatake, Mr. Akshay Shinde, B Panel AGP and Joel Carlos, Shriram Pingle,Deepak Salvi, Mr.Rakesh Page 6/8 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 09/02/2019 02:57:06 ::: Rathod, Mrs.M.P.Thakur-AGP, Ms.Misha Rohatgi, Ms.Aishwarya Kantawalal, Sneha Iyer for Respondent-State. Mr.Ashish Gaikwad a/w. Bhavana R. Khichi for R.Nos.14 and 25 in PIL No.175/2018 and for the Petitioner in WPST.No.2126/2019.
Mr.Yogesh P. Morbale a/w. Abhijit Tambe, Chalak for the Applicant in CAI.Nos.06/2019 and 07/2019 in PIL.No.175/2018.
Mr.Nasir Mohammed for the Applicant in CAI.No.08/2019 in PIL.No.175/2018.
Mr.Yogesh P. Morbale for the Applicant in CAI.Nos.6/2019, 07/2019.
Vijayalaxmi Khopade for the Applicant in CAI.No.17/2019. Mr.V.M.Thorat a/w. P.V.Thorat, Anukul Seth, Aditya Bhagat for Applicant /Poroposed Respondent in WPST.No.36115/2018. Mr.Parag Vyas for UOI in PIL No.126/2009. Mr.A.R.Singh for UOI in W.P. No.284/2019. Mr. D. W. Bhosale for respondent no.5 in PIL/175/18. Mr.A.R.Singh a/w. S.R.Singh for R.No.6 (UOI) in W.P.No.284/2019.
Mr. Rameshwar N. Gite a/w. Ms.Avanti Inamdar for respondent no.7 in PIL/175/18. Mr. V. P. Patil I/by Vaibhav Kadam for respondent no.9 in PIL/175/18.
Mr. Gajanan Shinde a/w Sambhaji Kharati, Nikhil Patil for R. No. 10 in PIL/175/18.
Mr.Abhijeet A.Desai I/by.Ms. Divya Parab for respondent No.11 in PIL/175/18.
Mr. Sandeep Dere a/w Sanjeev Kumar Bapu Deore, Suchita Pawar for R.No.12 in PIL/175/18. Mr.Sachin Pawar for R.No.13 in PIL.No.175/2018. Mr. Rajiv Chavan,Sr.Adv. a/w Priyanka Chavan, Anupama Pawar,Sumangala Yadav and Rajesh Tekale I/by.Sachin Pawar for for respondent no.15 in PIL/175/18.
Page 7/8 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 09/02/2019 02:57:06 :::Mr.Jitendra P. Patil for R.No.18 in PIL.No.175/2018. Mr. Sandeep Salunke for respondent no.21 in PIL/175/18. Mr. Satish Mane Shinde a/w V. M. Thorat, Ms.Pooja Thorat and Patil for Respondent no.23 in PIL/175/18. Mr.Vitthal Ghumde I/by. Rajan Gaikwad for R.No.26 in PIL.No.175/2018.
Mr.Sachin D. Kadam for R.No.29 in PIL No.175/2018. Mr.S.D.Rupwate for R.No.30 in PIL.No.175/2018 Ms.Leena Patil a/w. Mr.Akshay R. Kapadia for R.No.31. Mr.Sanjeev R.Singh a/w. Jyoti S. Agrawal, Ashwin Singh for R.No.1 in W.P.No.984/2019, PIL.No.19/2019 and W.P.No.3846/2019.
(Appearance not supplied by other Advocates) CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 8th February, 2019 P.C. :
Heard. Stand over to 14/02/2019 at 03.00 p.m.Ad-interim relief, if any, to continue till the next date.
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