Bombay High Court
Peoples Health Organisation (India) ... vs Union Of India Iits Legl Cell At Ayker ... on 7 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 4100 OF 2018
Sanjeet R. Shukla ....Petitioner
V/S
The State Of Maharashtra ....Respondent
WITH PUBLIC INTEREST LITIGATION NO. 78 OF 2007 Peoples Health Organisation (india) And Anr ....Petitioner V/S Union Of India Iits Legl Cell At Ayker Bhavan ....Respondent And 3 Ors WITH WRIT PETITION NO. 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 225 OF 2016 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Kishore Jagannathrao Shitole (intervener/applicant) Page 1/7 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 04:22:38 ::: WITH PUBLIC INTEREST LITIGATION NO. 41 OF 2008 People\'s Health Organisation(india) ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 71 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Sambhaji Bajaba Thokal (applicant) WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 59 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Balasaheb ....Respondent Asaram Sarate (applicant) WITH WRIT PETITION LODGING NO. 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH Page 2/7 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 04:22:38 ::: NOTICE OF MOTION (WRIT PETITION) NO. 565 OF 2018 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 739 OF 2018 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 32 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors.and Akhil ....Respondent Maratha Federation Applicant Intervener WITH WRIT PETITION LODGING NO. 4269 OF 2018 Vishnuji P. Mishra ....Petitioner V/S The State Of Maharashtra ....Respondent WITH Page 3/7 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 04:22:38 ::: CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 526 OF 2018 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prashant Shankar ....Respondent Bhosale (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 17 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH PUBLIC INTEREST LITIGATION LODGING NO. 6 OF 2019 Doodhnath Vishveshwar Saroj And Anr. ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 41 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Vaibhav ....Respondent Dhondiram Kadam (prop. Respondent) Page 4/7 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 04:22:38 ::: WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 42 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prafull Pratap ....Respondent Pawar (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 67 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 1 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr And Kashinath ....Respondent Jaggannath Thakur (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 46 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner Page 5/7 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 04:22:38 ::: V/S State Of Maharashtra And Anr ....Respondent Mr.Arvind Datar,Sr. Adv. and Mr. Pradeep Sancheti, Sr. Advocate a/w Mr.Darshit Jain, Mr.Prathamesh Kamat, Kanchan Dube and Neha Yadav, Pallavi Bali I/by Mr. Ashish U. Mishra for petitioner in WPL/4100/18 and W.P.(OS) No.3151/2014. Mr. Premal Krishnan a/w Ms. Pooja Patil, Mr. Sankalp Anantwar,Mr. Anurag Mankar, Risha Alva and Dinesh Bhatia I/by Pan India Legal for petitioner in WPL/4128/18. Mr.S.G.Anney,Sr.Adv. A/w. Pooja Patil, Premlal Krishnan, Sankalp Anantwar, Anurag Mankar, Rishi Alwa, Dinesh Bhatia, I/by. M/s. Pan India Legal Services LLP for Petitioners in WPL.No.4128/2018 and NMW Nos.565/2018, 17/2019, 45/2019.
Mr.Ejaj Naqvi for the Petitioner in PIL.(OS)No.06/2019 Mr. Ramesh Dube Patil a/w Ankur Pahade, Vivek Joshi, Khushbu Marwadi and Prasad Dube Patil I/by Jay and Co. for Applicant/Intervenor in CHSW.NO.01/2019. Dr.Ishwar Gilade Petitioner-in-person in PIL(OS).No.41/20018 and PIL(OS)No.78/2007.
Mr.Paramjeet Singh Patwalia, Special Counsel, Mr.Nishant Katneshwarkar, Special Counsel, Mr. V. A. Thorat, Senior Counsel, Mr. A. A. Kumbhakoni, Advocate General, Mr. A. Y. Sakhare, Senior Counsel, Mr. A. B. Vagyani, Govt. Pleader, Smt. P. H. Kantharia, GP, Smt. G. R. Shastri, Addl. G.P, Mr. P. P. Kakade, AGP,Mr.Laxmikant Satelkar-AGP, Ms.Jyoti Chavan-AGP,Mr.R.J.Mane-AGP, Ms. Nisha Mehra, AGP, Ms.D. Patankar-AGP, Mr. Vaibhav Sugdare, Ms. Prachi Tatake, Mr. Akshay Shinde, B Panel AGP and Joel Carlos, Shriram Pingle,Deepak Salvi, Mr.Rakesh Rathod, Mrs.M.P.Thakur-AGP, Ms.Misha Rohatgi, Ms.Aishwarya Kantawalal, Sneha Iyer for Respondent-State. Mr.V.M.Thorat a/w. P.V.Thorat, Anukul Seth, Aditya Bhagat for Applicant in CHSWL.No.58/2018 and CHSWL.NO59/2019.
Page 6/7 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 04:22:38 :::Mr.M.S.Bhardwaj for R.No.1 (UOI) in PIL.No.78/2007. Mr.S.S.Pakale a/w. Mr.M.S.Bhardwaj for R.No.3 (UOI) in PIL.No.41/2008.
Mr.Hemant Sharma I/by. Ganesh Gole for R.No.4(MCI) in PIL(OS).No.41/2008.
Mr. Rajiv Chavan,Sr.Adv. a/w Priyanka Chavan, Anupama Pawar,Sumangala Yadav and Rajesh Tekale I/by.Sachin Pawar for Applicant/Intervenor in CHSWL.No.41/2019 in WPL.No.4100/2018.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 7th February, 2019 P.C. :
Heard. Stand over to 08/02/2019 at the bottom of the Supplementary Board. Ad-interim relief if any to continue till then.
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