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[Cites 0, Cited by 0] [Section 3(6A)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6A)(ii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(ii)to issue, from time to time, such instructions and orders for the guidance of the officers subordinate to him as well enable them to eliminate faults and short-comings found in their working and to discharge their duties in accordance with the requirements of the job;