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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(vi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vi)all adjacent streets / buildings and premises contiguous to the site, structures notified under the Ancient Monument and Archeological Sites and Remains (Amendment and Validation) Act,2010 (Central Act 10 of 2010) and military stations, if any;