Himachal Pradesh High Court
Priya Devi vs . Nasib Kumar on 7 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Priya Devi vs. Nasib Kumar CMPMO No.652 of 2022 07.03.2023 Present: Ms. Rajani Kumari, Advocate, for the petitioner.
CMPMO No.652 of 2022 & CMP No.17849 of 2022 Notice issued to the respondent is awaited.
Let fresh notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days.
List thereafter.
( Sushil Kukreja ) Judge 7th March, 2023 (reena) ::: Downloaded on - 10/03/2023 20:33:20 :::CIS