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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(4)(b) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(b)the Director-in-charge of Electrical Department nominated by the Officer in-charge of the Bangalore Metro Railway Administration shall accompany the Commissioner throughout the inspection;