Section 41(4) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011
(4)(a)The Commissioner shall carry out the inspection of the entire section;(b)the Director-in-charge of Electrical Department nominated by the Officer in-charge of the Bangalore Metro Railway Administration shall accompany the Commissioner throughout the inspection;(c)the engineer-in-charge of the section during the construction shall also be present;(d)during the inspection particular attention shall be paid to the safety and operational aspects of the train movements and to see that staff are in possession of statutory rule books; instruction books, registers, forms, and the transportation, electrical, permanent-way and signal and telecommunication staff are fully acquainted with the duties to be carried out after electric traction is introduced.
