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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(4)(iii) in Jharkhand Raksha Shakti University Act, 2016

(iii)preside over ,in absence of the Vice Chancellor, the meetings of the Governing Council, Academic Council, Finance Committee and such other authorities.