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State of Assam - Section

Section 18 in The Assam Bonded Warehouse Rules, 1965

18. Storage of foreign liquor for sale in approved vessel and necessary markings.

- The foreign liquor intended for storage and sale shall be conveyed in sound water-tight casks or approved metal vessels on which shall be painted in white oil paint, in letters not one inch high, the number of the cask or vessel, its capacity to the nearest of one-tenth of a litre, and the name of the distillery or warehouse from which it has been issued. Marks other than those specified above shall be obliterated.