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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(ii) in The Manual of Departmental Orders

(ii)The Deputy Collector and the sub-divisional officer shall inspect the zilladari offices at least once a year, and submit copies of their inspection reports to the divisional officer. The interval between inspections by the two above named officers of the same zilladari shall be about six months.