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State of Madhya Pradesh - Section

Section 101 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

101.

Only such persons as fulfil any one of the following conditions may be admitted as private candidates to the High School Examination in English and/or Hindi/Sanskrit only and shall, if successful, be entitled to a certificate of having passed the examination in English and or Hindi/Sanskrit only :-
(a)persons who have passed a Public Examination in an Oriental Language (Sanskrit, Persian or Arabic) recognised by the Board;
(b)person who have passed a Public Examination in advanced Hindi or Urdu recognised by the Board;
(c)drawing masters or manual training instructors, teachers of a vocational subject or physical instructors, provided they have put in two years approved service in an institution recognised either by the Board or by the Education Department :
Provided that all candidates under Clause (c) of this Regulation shall produce evidence of having passed the VII Class annual examination of a recognised school or an equivalent examination conducted by the Education Department with English as one of the subjects.