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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Madhya Pradesh - Subsection

Section 101(c) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(c)drawing masters or manual training instructors, teachers of a vocational subject or physical instructors, provided they have put in two years approved service in an institution recognised either by the Board or by the Education Department :