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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Kerala - Subsection

Section 17(3) in Kerala Veterinary and Animal Sciences University Act, 2010

(3)The Director of Academics and Research shall be responsible for the academic activities of the University with regard to admissions, examinations, declaration of results, Academic Council, Board of Studies. He shall be responsible for application of information technology in the University activities such as development of software, client network connectivity, preparation of database etc.