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State of Punjab - Section

Section 25 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

25. Composition of college.

(1)The college shall comprise such Departments, as may be prescribed.
(2)There shall be a Head of each Department, who shall be responsible to the Dean for resident instruction; to the Director of Research, for research; and to the Director of Extension Education, for extension education.
(3)The Head of each Department shall be selected by the Vice-Chancellor and be appointed by him with the approval of the Board.
(4)The duties, powers and functions of the Heads of Departments shall be such as may be prescribed.