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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(2) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(2)There shall be a Head of each Department, who shall be responsible to the Dean for resident instruction; to the Director of Research, for research; and to the Director of Extension Education, for extension education.