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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(a) in The M.P. Boiler Attendants' Rules, 1958

(a)has served for not less than two years as a Boiler Attendant with a second class certificate of competency in sole working charge of a boiler whose rated heating surface is not less than 500 sq. ft.; or