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State of Madhya Pradesh - Section

Section 36 in The M.P. Boiler Attendants' Rules, 1958

36. Age and training of first class candidates.

- A candidate for a certificate of competency as a Boiler Attendant of the First Class shall not be less than twenty-two years of age, and shall not be admitted to the examination unless he possesses a certificate of the Second Class and in addition thereto-
(a)has served for not less than two years as a Boiler Attendant with a second class certificate of competency in sole working charge of a boiler whose rated heating surface is not less than 500 sq. ft.; or
(b)produces from the head of an industrial or technical institution, a certificate stating that he has completed a three years course of training, one year of which must have been as an apprentice in a steam power plant of a mill or factory or an engineering workshop where engines and boilers are repaired or made and in addition has served for not less than one year in sole working charge of a boiler of not less than 500 sq. ft. of heating surface with a Second Class Boiler Attendant Certificate.