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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

(3)The Committee in also competent authority for posting and transfer of the teachers in Primary Schools and Secondary Grade teachers in Upper Primary Schools from one Mandal to another Mandal.