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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

3. District Level Committees.

(1)The District Level Committee comprising of, -
(i)Chairman, Zilla Parishad as Chairman of the committee,
(ii)Chief Executive Officer as member,
(iii)District Educational Officer Member-Secretary.
(2)The committee shall be the competent authority for posting and transfer of all teachers in High Schools and all teachers except Secondary Grade Teachers in Upper Primary Schools.
(3)The Committee in also competent authority for posting and transfer of the teachers in Primary Schools and Secondary Grade teachers in Upper Primary Schools from one Mandal to another Mandal.
(4)The member-secretary shall be the competent authority to issue transfer and posting orders.