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State of Jharkhand - Section

Section 75 in Jharkhand Building Byelaws 2016

75. Submission of layout plan.

- 75.1 The layout plan may be submitted for approval to Authority by the signature of the members of the concerned Society in lieu of Secretary/president of the society. Even a single member of the Society may apply with his signature, if he is authorized by all the members of the society for doing the same.