Section 5 in The Bihar Finance Service Rules, 1953
5. Source of recruitment.
- Save as otherwise provided, recruitment to the Service shall be made-(a)by direct recruitment in accordance with the Rules in Part III; or(b)[ by promotion in accordance with the Rules in Part IV from persons serving in any office under the Government in a permanent post from such categories as may be determined by the Government] [Substituted by S.O. 1201, dated 17th August, 1981.],
