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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(b) in The Bihar Finance Service Rules, 1953

(b)[ by promotion in accordance with the Rules in Part IV from persons serving in any office under the Government in a permanent post from such categories as may be determined by the Government] [Substituted by S.O. 1201, dated 17th August, 1981.],